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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(xvii) in First Statutes of Team Lease Skills University

(xvii)To take cognisance of the fact that the receipt of the Chief finance and Accounts Officer or of the person or persons duly authorised in this behalf by the Governing Body for any money payable to the University shall be sufficient discharge for such sum payable;