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Himachal Pradesh High Court

Hppcl & Another vs . Kaku Ram And Others. on 14 March, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

HPPCL & another vs. Kaku Ram and others.

.

RFA No. 389 of 2018 14.03.2022 Present: Mr. Shashi Shirshoo, Advocate, for the appellants.

Ms. Shashi Kiran, Advocate, vice Mr. Ajay Chauhan, Advocate, for respondents No. 1 to 5.

Mr. Hemant Vaid, Additional Advocate General, for respondents No. 6 and 7.

CMP No.11388 of 2021 On r request of learned counsel for non applicants/appellants, matter is adjourned, enabling the appellants to deposit the amount on or before 8.4.2022.

List on 18.4.2022.

(Vivek Singh Thakur) Judge March 14, 2022 (veena) ::: Downloaded on - 14/03/2022 20:14:29 :::CIS