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[Cites 0, Cited by 6] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Food Corporations Act, 1964

(1)The general superintendence, direction and management of the affairs and business of the Corporation shall vest in a board of directors which may exercise all such powers and do all such acts and things as may be exercised or done by the Corporation under this Act.