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State of Mizoram - Section

Section 127 in Mizoram Police Act, 2011

127. Working hours.

- The State Government shall take effective steps to ensure that the average hours of duty of a police officer do not normally exceed eight hours a day:Provided that in exceptional situations, the duty hours of a police officer may extend up to 12 hours or beyond. In such cases, adequate compensation and facilities shall be provided to the police personnel.Chapter - XIV General Offences, Penalties, and ResponsibilitiesOrder in streets and public places