Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Mizoram - Subsection Section 26(2) in Mizoram (Land Revenue) Rules, 2013 (2)Notice for relinquishment shall be disposed of by the Revenue officer within one month of receipt of the notice.PART-5 27. Mutation and Partition.
