Bombay High Court
Shri Ajit Anant Medhekar vs Mharal Samudayik Sheti Sahakari Sco. ... on 23 March, 2023
Author: Gauri Godse
Bench: R. D. Dhanuka, Gauri Godse
1/2 912.18150.22 ia.doc
Iresh IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 18150 OF 2022
IN
WRIT PETITION NO. 2387 OF 2019
Smt. Mangala Vishwanath Kelkar and Ors ....Applicant
V/s.
Mharal Samudayik Sheti Sahakari Soc. ....Respondents
Ltd and Ors
WITH
INTERIM APPLICATION NO. 2526 OF 2023
IN
WRIT PETITION NO. 371 OF 2019
Shri. Ajit Anant Medhekar ....Applicant
V/s.
Mharal Samudayik Sheti Sahakari Soc. ....Respondents
Ltd through its Member and Ors
WITH
INTERIM APPLICATION NO. 18145 OF 2022
IN
WRIT PETITION NO. 371 OF 2019
Shri. Sunil Anant Medhekar and Ors ....Applicants
V/s.
Mharal Samudayik Sheti Sahakari Soc. ....Respondents
Ltd and Ors
WITH
INTERIM APPLICATION NO. 18152 OF 2022
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IN
WRIT PETITION NO. 2388 OF 2019
Smt. Kumidini Jaswant Paspulity and Ors ....Applicants
V/s.
Mharal Samudayik Sheti Sahakari Soc. ....Respondents
Ltd and Ors
Mr. Vikramjjeet Garewal with Mr. Shiiraj Salelkar and Prachi Vasudeo
i/b Lexicon Law Partners for the Applicants in all Interim
Applications.
Mrs. M. S. Bane AGP for the State
Mr. D. S. Pagare for Respondent No. 1
Mr. Akshay i/b Mr. R. S. Datar for Respondent No. 6
CORAM : R. D. DHANUKA &
GAURI GODSE, JJ.
DATED : 23 MARCH, 2023 P.C. :-
1. Office is directed to place this matter before the Bench of which Ms. Gauri Godse, J. is not a member.
(GAURI GODSE, J.) (R. D. DHANUKA, J.) ::: Uploaded on - 27/03/2023 ::: Downloaded on - 27/03/2023 22:07:22 :::