Supreme Court - Daily Orders
Life Insurance Corporation Of India ... vs Vita Pvt. Ltd. on 25 April, 2016
Bench: Ranjan Gogoi, Arun Mishra, Prafulla C. Pant
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ITEM NO.302 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35859/2014
(Arising out of impugned final judgment and order dated 20/06/2014
in WP No. 2628/2013 passed by the High Court Of Bombay)
LIFE INSURANCE CORPORATION OF INDIA Petitioner(s)
VERSUS
VITA PVT. LTD. & ANR. Respondent(s)
(With appln. for impleadment, intervention, stay and office report)
WITH
SLP(C) No. 6677/2015
(With appln.(s) for vacating stay, appln.(s) for exemption from
filing c/c of the impugned order and Office Report)
SLP(C) No. 4112/2015
(With appln.(s) for vacating stay, permission to file additional
documents, Interim Relief and Office Report)
SLP(C) No. 8296/2014
(With Interim Relief and Office Report)
SLP(C) No. 24905/2015
(With appln.(s) for exemption from filing c/c of the impugned order
and Office Report)
SLP(C) No. 23107-23108/2009
(With appln.(s) for c/delay in filing and refiling SLP, Interim
Relief and Office Report)
S.L.P.(C)...CC No. 7050/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 7091/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 7203/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
S.L.P.(C)...CC No. 7207/2016
Signature Not Verified
(With appln.(s) for c/delay in filing SLP and Office Report)
Digitally signed by USHA
RANI BHARDWAJ
Date: 2016.04.28
16:45:49 IST
Reason:
S.L.P.(C)...CC No. 6501/2016
(With appln.(s) for c/delay in filing and refiling SLP and Office
Report)
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SLP(C) No. 6677/2015
(With appln.(s) for vacating stay, exemption from filing c/c of the
impugned order and Office Report)
SLP(C) No. 4112/2015
(With appln.(s) for vacating stay, permission to file additional
documents, Interim Relief and Office Report)
SLP(C) No. 8296/2014
(With Interim Relief and Office Report)
SLP(C) No. 24905/2015
(With appln.(s) for exemption from filing c/c of the impugned order
and Office Report)
SLP(C) No. 23107-23108/2009
(With appln.(s) for c/delay in filing and refiling SLP, Interim
Relief and Office Report)
Date : 25/04/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. T.R. Andhyarujina, Sr.Adv.
Ms. Ramni Taneja, Adv.
Mr. Vinay D. Sanglikar, Adv.
Mr. Sumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Mr. Anil Shrivastav,Adv.
Mr. Rakesh Dwivedi,Sr.Adv.
Mr. Gaurav Goel, Adv.
Mr. Arup Banerjee,Adv.
Mr. Rahul Gupta,Adv.
Mr. Vikas Mehta,Adv.
Mr. T.R. Andhyarujina, Sr. Adv.
Mr. S. Rajappa,Adv.
Ms. Salini A.P., Adv.
Mr. V.Giri, Sr. Adv.
Mr. Satyajit A. Desai, Adv.
Ms. Anagha S. Desai,Adv.
For Respondent(s) Mr. T.R. Andhyarujina, Sr.Adv.
Ms. Ramni Taneja, Adv.
Mr. Vinay D. Sanglikar, Adv.
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Mr. Sumik Ghosal, Adv.
Mr. Siddharth Sijoria, Adv.
Mr. Anil Shrivastav,Adv.
Mr. Gaurav Goel,Adv.
Mr. K.V.Viswanathan, Sr. Adv.
Ms. Anindita Pujari,Adv.
Mr. Abhishek Kaushi, Adv.
Mr. Siddhant, Adv.
Mr. Viren Asar, Adv.
Mr. D.P. Mohanty, Adv.
Ms. Aakanksha Nehra, Adv.
Ms. Pallavi, Adv.
For M/s. Parekh & Co.
Mr. Vikas Singh, Sr. Adv.
Mr. Mohinder Singh, Adv.
Ms. S. Ramamani,Adv.
Ms. Deepika Kalia, Adv.
Mr. Kapish Seth, Adv.
Mr. Manish Pitale, Adv.
Mr. Nishant R.Katneshwarkar, Adv.
Mr. Aniruddha P. Mayee,Adv.
Mr. Randhir Singh Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is stated by the learned counsels for the petitioner(s) that hearing of these cases will take time and it would be convenient to have the same on regular days of hearing.
Learned counsels may make a mention of the said fact before the Hon'ble the Chief Justice of India for appropriate orders.
(Neetu Khajuria) (Asha Soni)
Sr.P.A. Court Master