Section 11(2)(d) in The National Environment Appellate Authority Act, 1997

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Union of India - Subsection

Section 11(2)(d) in The National Environment Appellate Authority Act, 1997

(d)the Central Government, where the environmental clearance is granted by the State Government and the State Government, where the environmental clearance is granted by the Central Government; or

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Union of India - Subsection

Section 11(2)(d) in The National Environment Appellate Authority Act, 1997