Section 1(2) in The Orissa Money-lenders' Act, 1939
(2)It extends [***] [Sections 1, 2, 3, 9 to 17, 20, 21, 22, 23, 24, 25, 26 and 27 apply to all the partially excluded areas in the Province of Orissa with effect from the 15th April, 1940 subject to certain modifications No.1120-(IV-A-1-40-D., dated the 6th April, 1940).] to the whole of the State of Orissa.
