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[Cites 0, Cited by 0] [Section 14D(3)] [Section 14D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14D(3)(i) in Andhra Pradesh General Sales Tax Act, 1957

(i)where the return filed by the dealer under sub section (1) does not appear to be correct and complete; or the dealer has not paid the tax due under sub section (1) in full; or