Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] Union of India - Subsection Section 6(3)(u) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013 (u)The person entering the manhole or sewer line must be monitored using signal or camera or CCTV etc., throughout the operation period.