Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Bihar - Section

Section 3 in Bihar State Higher Education Council Act, 2018

3. Establishment of Council for Higher Education.

(1)The government shall, by notification, constitute the Bihar State Higher Education Council under the provision of this Act.
(2)The Council shall be a body corporate having perpetual succession and a common seal and shall sue and be sued by the said name,
(3)the headquarter of the Council shall be located at Patna,