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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Greater Bengaluru City Corporation -

Section 59(7) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(7)If the Mayor is, at the time of his election as Mayor, the chairman oran elected member of a standing committee, he shall cease to hold office as suchchairman or member of such committee.