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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(6) in The Orissa Municipal Corporation Act, 2003

(6)The procedure regarding reservation of seats for the purposes of Sub-sections (1), (2), (3) and (4) and allotment of seats by rotation to different wards shall be such as may be prescribed.