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State of Odisha - Section

Section 21 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

21. Pay fixation/Pay protection.

- The provisions of the Orissa Service Code and the relevant instructions issued by the Finance Department from time to time, shall be applicable for the fixation of pay of the persons joining the Vigilance deputation.The deputed Police Officer shall have no right to pay protection reversion to parent police organisation. On such reversion, their pay shall be fixed, according to "next below rule".