Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(2) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963 (2)Each Tribunal shall consist of one person only who shall be a judicial officer not below the rank of Subordinate Judge.
