Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Haryana - Subsection Section 115(ii) in The Haryana Motor Vehicles Rules, 1993 (ii)area or route proposed to be covered under the scheme alongwith ful details of such area or route in the form of an annexure appended thereto;
