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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963

(1)As soon as may be after the publication of this Act in the [Fort St. George Gazette,] [Now the Tamil Nadu Government Gazette.] the Government shall appoint one or more Assistant Settlement Officers to carry out the functions and duties assigned to them by or under this Act.