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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(ii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(ii)The "No Objection Certificate" (NOC) issued to the society for establishment of the College will be withdraw and thereby the college looses its affiliation issued by the University concerned and recognition granted by NCTE.