Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Greater Bengaluru City Corporation - Section 2(40) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (40)“Presiding Officer” means such an officer appointed by the State Election Commission to preside over one or more polling stations;
