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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(7) in Assam Co-Operative Societies Act, 2007

(7)At the meeting of the General Assembly, the President shall preside over the meeting. If the President is absent the Vice-President shall preside. If both the President and the Vice-President are absent from the meeting of the General Assembly, the members present shall choose one of them to preside the meeting.