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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Madras Presidency - Subsection

Section 25(3) in Madras Hindu Religious and Charitable Endowments Act, 1951

(3)The Area Committee or the Assistant Commissioner, if the register is submitted through it or him, may, after such inquiry as it or he may consider necessary, recommend such alterations, omissions or additions in the register as it or he may think fit.