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Andhra Pradesh High Court - Amravati

Mms Steel And Power Pvt Ltd vs Union Of India on 24 July, 2024

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.P.No.18774 of 2023

                                PROCEEDING SHEET

Sl.No    DATE                                                                   OFFICE
                                         ORDER

NOTE 24.07.2024 NV, J ` At request of the learned counsel for the petitioner(s), list the matter after ten(10) days.

________ NV, J TPS