Andhra Pradesh High Court - Amravati
Mms Steel And Power Pvt Ltd vs Union Of India on 24 July, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.18774 of 2023
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE 24.07.2024 NV, J ` At request of the learned counsel for the petitioner(s), list the matter after ten(10) days.
________ NV, J TPS