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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in The National Dental Commission Act, 2023

(4)The Commission may give such directions, as may deem necessary, to a State Council for carrying out all or any of the provisions of this Act and the State Council shall comply with such directions.(5)All orders and decisions of the Commission shall be authenticated by the signature of the Secretary.