Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 756 in Rules under the United Provinces Excise Act, 1910 756. Officer-in-charge to verify wash declaration. - The officer-in-charge on receipt of the distiller's declaration, shall proceed to verify the same and enter the result in his diary.
