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[Cites 0, Cited by 0] [Section 12AA(3)] [Section 12AA] [Entire Act]

State of Odisha - Subsection

Section 12AA(3)(f) in The Orissa Factories Rules, 1950

(f)stating its intention to integrate health and safety in all decisions including those dealing with purchase of plant, equipments, machinery and material as well as selection and placement of personnel; and