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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 31(4) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(4)The web page referred in sub-regulation (3), shall also have a provision for login to the subscribers to access information specific to such subscriber in accordance with Schedule III of these regulations.