Jammu & Kashmir High Court
United India Insurance Co. Ltd vs Jeet Kour And Others on 13 August, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Serial No. 509
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
MA No. 155/2011
IA Nos. 291/2011,
234/2013 & 851/2013
United India Insurance Co. Ltd. ...Appellant(s)
Through:- None.
V/s
Jeet Kour and others ...Respondent(s)
Through:- None.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
ORDER
Await appearance of learned counsel for the parties.
Adjourned, to be listed on 16.10.2020.
(SANJEEV KUMAR) JUDGE JAMMU 13.08.2020 Shivalee SHIVALEE KHAJURIA 2020.08.14 15:58 I attest to the accuracy and integrity of this document