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Jammu & Kashmir High Court

United India Insurance Co. Ltd vs Jeet Kour And Others on 13 August, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                 Serial No. 509


                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                                                  MA No. 155/2011
                                                                  IA Nos. 291/2011,
                                                                  234/2013 & 851/2013

           United India Insurance Co. Ltd.                                     ...Appellant(s)

                                         Through:- None.
                               V/s

           Jeet Kour and others                                              ...Respondent(s)

                                         Through:- None.

           CORAM:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE


                                                 ORDER

Await appearance of learned counsel for the parties.

Adjourned, to be listed on 16.10.2020.

(SANJEEV KUMAR) JUDGE JAMMU 13.08.2020 Shivalee SHIVALEE KHAJURIA 2020.08.14 15:58 I attest to the accuracy and integrity of this document