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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Telangana - Subsection

Section 173(1) in Telangana District Boards Act, 1955

(1)The Collector may enter and inspect, or cause to be entered and inspected by any other officer authorised by him, any immovable property of any work in progress under the control and management of any Board.