Bombay High Court
Vikram Shrihari Paradhi vs The Maratha Vidya Prasarak Samaj And Ors on 3 March, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
23-WP-13167-2022
Pdp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 13167 OF 2022
Vikram Shrihari Paradhi .. Petitioner
Versus
The Maratha Vidya Prasarak
Samaj & Ors. .. Respondents
Mr. Rameshwar Gite for petitioner.
Mrs. Nisha M. Mehra, AGP for State.
CORAM: S. V. GANGAPURWALA, ACTING CJ. &
SANDEEP V. MARNE, J.
DATE: MARCH 3, 2023 P.C.:
1. The learned AGP seeks time to get the record.
2. Stand over to 25th April, 2022.
3. Interim order passed earlier to continue till then.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) Digitally signed by PRAVIN PRAVIN DASHARATH DASHARATH PANDIT PANDIT Date:
2023.03.04 10:13:22 +0530 1