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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(14) in Bengal General Clauses Act, 1899

(14)"Enactment" shall include a Regulation (as hereinafter defined) and any regulation of the Bengal Code, and shall also include any provision contained in any Act or in any such Regulation as aforesaid;