Section 22 in Atal Medical and Research University, Himachal Pradesh Act, 2017
22. Officers of University not to accept remuneration other than that provided by statutes.
- The Officers of the University shall not be offered nor they shall accept any remuneration for any work in the University save as may be provided by statutes or other orders regulating their salaries, allowances and other conditions of service.Chapter-IV Authorities of the University
