Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(2)(l) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957 (l)the restriction regarding the use of any site for the purposes other than the erection of buildings; and