Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 34 in The Goa, Daman and Diu (Excise Duty) Rules, 1964 34. Export. - Provision of rules 12 and 13 shall be applicable mutatis mutandis for export of denatured spirit.Transport
