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State of Assam - Section

Section 7 in Assam Agricultural Engineering Service Rules, 1983

7.

A candidate shall not be less than 21 years and more than 30 years of age on the First January of the year of recruitment, with relaxation in case of candidates belonging to special categories like Scheduled Castes, Scheduled Tribes or any other category as laid down by the Government in accordance with the general orders of the Government in force :Provided that the maximum age limit in case of candidates for direct recruitment against the posts in Class II (Junior Grade) shall be 35 years on the first January of the year of recruitment.