Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 12 in West Bengal Land Reforms Rules, 1965. 12. Form of application for redemption of usufructuary mortgage under sub-section (4) of section 14C. An application under sub-section (4) of section 14C for redemption of a usufructuary mortgage shall be in Form No.7.
