Karnataka High Court
Surender M K vs State Of Karnataka on 30 August, 2024
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NC: 2024:KHC:35192
WP No. 30115 of 2015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF AUGUST, 2024
BEFORE
THE HON'BLE MR JUSTICE K V ARAVIND
WRIT PETITION NO. 30115 OF 2015 (GM-R/C)
BETWEEN:
1. SURENDER M K
S/O LATE KORGAGAPPA KOTARI
AGED ABOUT 41 YEARS
MALLAPPAYYA HOUSE
MANDARTHI
UDUPI DISTRICT.
2. B GOPALAKRISHNA DEVADIGA
S/O LATE NARAYAN DEVADIGA
AGED BOUT 43 YEARS
GIRI NILAYA
VARAMBALLI
UDUPI - 576 213.
3. JAYARAM SHETTY
Digitally signed S/O ANNAPPA SHETTY
by VALLI
MARIMUTHU AGED ABOUT 45 YEARS
Location: High ACHALADI POST,
Court of UDUPI - 576 225.
Karnataka
4. VISHWANATH NAIK
S/O KUIRA NIAK
AGED ABOUT 31 YEARS
NADOOR, KANDIKI,
UDUPI - 576 225.
5. SATHISH ACHAR
S/O LAKSHMANA ACHAR
AGED ABOUT 37 YEARS
BALOOR, UDUPI - 576 101.
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WP No. 30115 of 2015
6. RAJENDA ACHAR
S/O LATE VENKATARAMANA ACHAR
AGED ABOUT 35 EYARS
MADAMAKKI
MANDARTHI, UDUPI - 576 225.
7. CHANDRA BALEGAR
S/O KOOSA BALEGARA
AGED ABOUT 51 EARS
MANDARTHI, UDUPI - 576 101.
8. PRASANJITH DAS
S/O P.N. DAS
AGED ABUT 42 YEAS
AHTRADI POST
UDUPI - 576 107.
9. MAMATHA
W/O RAMESH B. POOJARI
AGED ABOUT 38 YEARS
RANGANAKERE, NADOOR,
UDUPI - 576 101.
10. DEVADAS SHETTY
S/O VITTAL SHETTY
AGED ABOUT 40 YEARS
NADOOR, NADUBETTU
HEGGUNJE VILLAGE
UDUPI - 576 101.
11. SADASHIVA MADIVALA
S/O KITTU MADIVALA
AGED ABOUT 45 YEARS
VADDARSE VILLAGE, BANADI POST
UDUPI - 576 101.
12. HARISHCHANDRA JOGI
S/O VITTALA JOGI
AGED ABOUT 49 YEARS
KADOOR POST,
UDUPI - 576 223.
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WP No. 30115 of 2015
13. GANGADHAR SHETTY
S/O LATE HERIYANNA SHETTY
AGED ABOUT 55 YEARS
MANDARTHI, UDUPI - 576 101.
14. SHREE KULAMASTHRI FISHERMEN
MULTIP-PURPOSE CO-OPERATIVE SOCIETY
BY ITS SECRETARY
HEGGUNJE VILLAGE,
UDUPI - 576 101.
15. CHANDRA SHETTIGAR
S/O LATE MANJAYAYA SHETTIGAR
AGED ABOUT 42 EYARS
NADUBETTU, UDUPI - 576 101.
16. RAMANNA SHETTY
S/O SHEENAPPA SHETTY
AGED ABOUT 18 YEARS
IRODI, SASTHANA
UDUPI - 576 101.
17. BASAVA POOJARI
S/O LATE DOOMA POOJARY
AGED ABOUT 65 YEARS
SURGIKATTE, MANDARTHI
UDUPI - 576 101.
18. JYOTHI
W/O HARISHCHANDRA JOGI
AGED ABOUT 22 YEARS
KADOOR, UDUPI - 576 101.
19. KALAVATHI
W/O CHANDRAYYA ACHARI
AGED ABOUT 58 YEARS
MANDARTHI,
UDUPI - 576 101.
20. GAYATHRI JOGI
W/O NAGARAJ JOGI
AGED ABOUT 38 YEARS
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NC: 2024:KHC:35192
WP No. 30115 of 2015
BALEGARBETTU, MANDARTHI,
UDUPI - 576 101.
...PETITIONERS
(BY SRI SHIVA K.V.,ADVOCATE [ABSENT])
AND:
1. STATE OF KARNATAKA
DEPARTMENT OF MUZRAI AND
HINDU CHARITALBLE INSTITUTIONS
M.S BUILDING, DR. AMBEDKAR VEEDHI,
BANGLAORE - 560 001
BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEPARTMENT OF HINDU RELIGIOUS AND
CHARITABEL ENDOWMENTS,
2ND FLOOR, SRI. MALAIMAHADESHWARA BHAVANA
ALOOR VENKATA RAO ROAD,
CHAMARAJPET,
BANGALORE - 560 018.
3. ASSISTANT COMMISSIONER
DEPARTMENT OF HINDU RELIGIOUS
AND CHARITABLE ENDOWMENTS,
UDUPI DISTRICT - 576 101.
4. EXECUTIVE OFFICER
SHREE DURGAPARMESHWARI DEVASTHANA
MANDARTHI,
UDUPI DISTRICT - 576 101.
5. COMMITTEE OF MANAGEMENT/DHARMADARSHI
SREE DURGAPARAMESHWARI TEMPLE
MADARTHI, UDUPI TALUK AND DISTRICT
REPRESENTED BY ITS
CHAIRMAN/SECRETARY/MEMBER.
(IMPLEADED VIDE ORDER DATED 05.10.2015)
...RESPONDENTS
(BY SRI S.H. RAGHAVENDRA, AGA FOR R1 TO3 &
SRI HARISHCHANDRA MOVVAR, ADVOCATE FOR R4)
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NC: 2024:KHC:35192
WP No. 30115 of 2015
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
QUASH THE IMPUGNED GOVERNMENT ORDER DATED
8TH APRIL 2015 (No.KE/14/MAB/2015), PRODUCED
ALONGSIDE THE WRIT PETITION AS ANNEXURE - G AND ETC.
THIS PETITION COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP , THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR JUSTICE K V ARAVIND
ORAL ORDER
This petition is seeking to quash the impugned Government Order dated 08.04.2015 and impugned Notification dated 19.05.2015 at Annexures - J and F respectively.
2. This Court passed an interim order on 22.07.2015. At the request of learned counsel for the petitioners, the matter was adjourned on 11.09.2015, 23.09.2015 and 28.09.2015. Further interim directions were issued on 05.10.2015. Again the matter was listed on 11.01.2019, 19.07.2021, 22.07.2021, 26.05.2023, 16.06.2023 and 01.03.2024. There was no representation on behalf of the petitioners on all the dates. -6-
NC: 2024:KHC:35192 WP No. 30115 of 2015
3. Even today when the matter was called out in the first session, there was no representation on behalf of the petitioners. Again the matter is called out in the second session, even now, there is no representation. It appears that the petitioners are not interested in prosecuting this petition.
Accordingly, writ petition is dismissed for its non- prosecution.
Sd/-
(K V ARAVIND) JUDGE CR List No.: 1 Sl No.: 4