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State of Assam - Section

Section 8BA in The Gauhati University Act, 1947

8BA. Rector.

(1)The Rector shall be appointed by the Chancellor on the recommendation of the Vice-Chancellor on such emoluments and allowances as may be fixed by the Chancellor. He shall hold office for a term of 5 years and shall be eligible for re-appointment.
(2)The Rector shall exercise such powers and perform such duties of the Vice-Chancellor as may, from time to time, be delegated to him by the Vice-Chancellor.