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State of Haryana - Section

Section 128 in The Haryana Motor Vehicles Rules, 1993

128. Wings.

[Section 111]. - Every motor vehicle except a locomotive tractor trailer or a road roller or other specially constructed or adapted for construction or maintenance of roads, shall, unless adequate protection is afforded by the body of the motor vehicles, be provided with wings or other similar fittings to catch, so far as practicable, mud or water thrown up by the rotation of the wheels.
(2)The rear wheels of every trailer except a trailer drawn by locomotive shall be provided with wings as aforesaid.