Section 2(1)(c) in The M.P. Swayatta Sahakarita Madiiyastham Parishad Niyam, 2006

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(c)"Agent" means person duly authorized by the parties to present application or reply on its behalf before the Arbitration Council; and

Legal Document View