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State of Rajasthan - Section

Section 6 in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(6)"Hospital under Public Private Partnership Arrangement" means a Allopathic/Ayurvedic/Unani or Homeopathic Hospital/Dispensary or institution run by a partner under a Public Private Partnership Arrangement as per terms and conditions regulated by related concession agreement and enlisted in Appendix-II.