Rajasthan High Court - Jaipur
Devendra Jain S/O Shanti Lal Jain vs The State Of Rajasthan on 27 May, 2019
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 5895/2019
1. Devendra Jain S/o Shanti Lal Jain, Aged About 31 Years,
R/o Jawahar Colony, Meera Gate, Bundi.
2. Shailendra Singh Hada S/o Shambhu Singh Hada, Aged
About 23 Years, R/o House No. 23, Indraprastha Colony,
Devpura, Bundi
3. Vikas Dixit S/o Rupnarayan Dixit, R/o Malviya Nagar,
Bibnawa Road, Behind Police Line, Bundi
4. Prakash Kumar Soni S/o Ganpat Lal Soni, R/o Tamboli
Gali, Tilak Chowk, Bundi
5. Chhitar Lal Meghwal S/o Harji Lal, R/o Village Akhed, Post
Rajwas, District Bundi
6. Pushpendra Singh S/o Raghuveer Singh, R/o House No.
45, Shiv Colony, Devpura, Bundi
7. Jitendra Dhabhai S/o Birdhi Lal Dhabhai, R/o House No.
28/487, Mukhya Dakghar Colony, Bundi
8. Chandra Prakash Valmiki R/o Ratan Lal Valmiki, R/o 488,
Vishunu Vihar, New Dhan Mandi Area, Bundi
9. Rishiraj Kumawat S/o Shri Mool Chand Kumawat, R/o
House No.15/203, Near Dev Daal Mill, Gurunanak Colony,
Bundi
10. Satish Kumar Sharma S/o Ramesh Chand Sharma, R/o D-
176, Navjeevan Sangh Colony, Gate No.6, Behind Vardh
Asharam, Bundi
11. Sunita Kumari Prajapat D/o Ramswaroop Prajapat, R/o
Nainwa Road, Opp. Gate No.6, Marwar Mohalla, Indira
Colony, Bundi
12. Pratik Kumar Sharma S/o Shri Dinesh Kumar Sharma,
R/o Village Thikarda, Tehsil Hindoli, District Bundi
13. Anupam Thakur S/o Shri Ramprakash Savita, R/o House
No. 1-A-3, Jawahar Nagar, Bundi
14. Himmat Singh S/o Samundra Singh, R/o Opp. Housing
Board, Indra Colony, Bundi
15. Pushpendra Kumar Soni S/o Shri Devprakash Soni, R/o
House No. 450, Gate No.6, Rajat Grah Colony, Bundi
16. Laxmi Narayan Saini S/o Shri Satyanarayan Saini, R/o
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Near Gulab Chhap Bidi Factory, Brahampuri, Bundi
17. Om Prakash Kahar S/o Shri Madan Lal Kahar, R/o Village
And Post Silor, Tehsil And District Bundi
18. Jitendra Kumar Gauttam S/o Chhitar Lal Gauttam, R/o
Behind Mistri Market, Near Dingsara Medical, Gurunak
Colony, Bundi
19. Sharda Kumari D/o Prem Chand Mahawar, R/o House No.
528, Gate No.6, Rajat Grah Colony, Bundi
20. Raj Kumar Dhabhai S/o Birdhi Lal Dhabhai, R/o House No.
28/487, Jawahar Colony, Opp. Forest Office, Bundi
21. Anu Arora D/o Satish Kumar Arora, R/o House No. 12-
135, Opp. Tara Niwas, Gurunank Colony, Bundi
22. Hem Kanwar Bhati D/o Virendra Singh Bhati, R/o Village
Baghera, Tehsil Kekri, District Ajmer
----Petitioners
Versus
1. The State Of Rajasthan, Through Its Secretary Cum
Commissioner, Department Of Rural Development And
Panchayati Raj, Government Of Rajasthan, Secretariat,
Jaipur.
2. Director, Elementary Education, Rajasthan, Bikaner
3. Chief Executive Officer, Zila Parishad, Bundi
4. District Education Officer, Elementary Education) Bundi
----Respondents
For Petitioner(s) : Mr. Rakesh Kumar Saini HON'BLE MR. JUSTICE ALOK SHARMA Order 27/05/2019 Counsel for the petitioners seeks permission to withdraw the writ petition with liberty to the petitioners to file (Downloaded on 29/06/2019 at 04:19:28 AM) (3 of 3) [CW-5895/2019] their individual representations before the competent authority ventilating their grievance.
He is permitted to do so. Writ petition is dismissed as withdrawn, with liberty, as prayed for. In the event of individual representations being filed by the petitioners, each of them be decided on its own merits in four weeks following receipt within the ambit of law without being influenced by the liberty granted by this Court.
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