Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 16 in U.P. Technical University Act, 2000

16. Authorities of the University.

- The following shall be the Authorities of the University, namely:-
(a)the Executive Council;
(b)the Academic Council;
(c)the finance Committee;
(d)the Examination committee; and
(e)such other authorities as may be declared by the Regulations to Authorities of the University.