Section 31A(2)(c) in Rajasthan Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 31A(2)] [Section 31A] [Entire Act]

(c)Organising State has the same meaning as assigned to it in clause (f) of sub-rule (1) of rule 2 of the Lotteries (Regulation) Rules, 2010.

Legal Document View