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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5) in First Statutes of the Jai Narayan Vyas University Jodhpur

(5)The annual accounts and the financial estimates of the University prepared by the Registrar shall be laid before the Finance Committee and thereafter submitted to the Syndicate for approval.