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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(i) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(i)Part 'A' containing the names of the practitioners referred to in sub-section (1) of section 16; and