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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(1)(IV) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(IV)in response to the notice issued under sub-rule (1) of Rule 13, one or both the parties decline to confirm the settlement worked out by the Conciliation Officer;