Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Odisha - Subsection Section 50(a) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 (a)delegate to any officer or authority any of the powers, conferred upon, them by this Act;
