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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(2) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(2)"Agriculture" includes the basic and applied Sciences of-
(a)Soil and Water Management;
(b)Crop improvement and production including cultivation of herbs and medicinal plants ;
(c)Horticulture, Pomology, Olericulture and Floriculture;
(d)Animal Husbandry, Sheep and Poultry Husbandry, Veterinary and Dairy Sciences and Animal Products Technology;
(e)Fisheries;
(f)Forestry, farm forestry, forest management and silviculture;
(g)Agriculture Engineering and Technology;
(h)post-harvest technology including processing and marketing;
(i)Land use management;
(g)Sericulture including mulberry culture ;
(k)Apiculture;
(l)Basic Sciences and Humanities in, relation to Agriculture and Animal Sciences ; and
(m)subject pertaining to Agricultural Technology;