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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(20) in The Punjab Agricultural Produce Markets Act, 1961

(20)"marketing" means all agricultural activities involved in the flow of agricultural produce from the production points commencing the stage of harvest till these reach the ultimate consumers as purchase, sale, storage, processing, trading, transportation, cleaning, weighing, standardization, grading, packing for the addition and other connected activities of agricultural produce all other functions connected therewith including the mark under contract farming;